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[Cites 0, Cited by 0] [Section 68] [Entire Act]

State of Manipur - Subsection

Section 68(2) in Manipur International University Act, 2018

(2)The. University may also make provisions for the benefit of students in such matters as insurance etcetera as it may deem fit in such manner and subject to. such conditions as may be prescribed by Ordinances;