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[Cites 0, Cited by 0] [Section 36] [Entire Act]

State of Madhya Pradesh - Subsection

Section 36(3) in The M.P. Krishi Upaj Mandi (Mandi Samiti Ka Nirvachan) Rules, 1997

(3)Every candidate or his election agent shall be informed forthwith, of the Symbol allotted, to the candidate and be supplied with the specimen thereof by the Returning Officer.