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State of Madhya Pradesh - Section

Section 36 in The M.P. Krishi Upaj Mandi (Mandi Samiti Ka Nirvachan) Rules, 1997

36. Allotment of Symbols for Election.

(1)Where a poll becomes necessary the Returning Officer shall assign to each candidate any one of the Symbols determined by the District Election Officer.
(2)The allotment by Returning Officer of any Symbol to a candidate shall be final.
(3)Every candidate or his election agent shall be informed forthwith, of the Symbol allotted, to the candidate and be supplied with the specimen thereof by the Returning Officer.