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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Punjab - Subsection

Section 8(3) in The Punjab Panchayat Samitis and Zila Parishads Services Rules, 1965

(3)If a candidate possessing the qualification specified in column 5 of Appendix A to these rules in not available for appointment by promotion, that post may be filled in by direct recruitment.