Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 98] [Entire Act] State of Tamilnadu - Subsection Section 98(ii) in The Tamil Nadu Cinemas (Regulation) Rules, 1957 (ii)Part IV-Rules [50] [This expression was inserted by G. O. Ms. 1992, Home, dated 23rd September 1983.], 63, 65, 66, 67, 68, 70, 71, 72, 73, 74, 76 and 77.
