Section 98 in The Tamil Nadu Cinemas (Regulation) Rules, 1957
98.
The rules in this Part and the following rules shall apply to travelling cinemas:-(i)[ Parts I-A, III and IIIA - All rules.] [Inserted by G. O. Ms. No. 2307, Home, dated 20th August, 1986.](ii)Part IV-Rules [50] [This expression was inserted by G. O. Ms. 1992, Home, dated 23rd September 1983.], 63, 65, 66, 67, 68, 70, 71, 72, 73, 74, 76 and 77.(iii)Part V-Rules 80(1), (2) and (4), 81, 83(1)(a), (3), (4) and (5), 84(2), 86, 87,88 and 89.(iv)Part IV-Rules 92 and 97.
