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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(1)(vi) in Rajasthan Transparency in Public Procurement Rules, 2013

(vi)"section" means section of the Rajasthan Transparency in Public Procurement Act, 2012[; and] [Substituted '.' by Rajasthan Notification No. G.S.R. 37, dated 5.6.2015 (w.e.f. 24.1.2013).]