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State of Tamilnadu - Section

Section 18 in The Chennai Corporation Servants Conduct Rules, 1968

18. Canvassing of non-official or other outside influence.

- No Corporation servant shall bring or attempt to bring any political or other outside influence to bear upon any superior authority to further his interests in respect of matters pertaining to his service under the Corporation.Explanation. - A Corporation servant causing his own case to be made the subject of all interpellation in Corporation Council or the State Legislature shall be deemed to have contravened this rule.