Section 9(2)(b) in The U.P. Krishi Evam Prodyogik Vishwavidyalaya Adhiniyam, 1958

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State of Uttar Pradesh - Subsection

Section 9(2)(b) in The U.P. Krishi Evam Prodyogik Vishwavidyalaya Adhiniyam, 1958

(b)The Secretary to the State Government in the Agriculture Department [or his nominee who shall be an officer, not below the rank of a Joint Secretary, in the Agriculture Department] [ Instituted by Notifiction No. 1262/12-8-92, 400(68)-1992, dated 24th August, 1992]. ... Ex-officio

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State of Uttar Pradesh - Subsection

Section 9(2)(b) in The U.P. Krishi Evam Prodyogik Vishwavidyalaya Adhiniyam, 1958