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[Cites 0, Cited by 0] [Section 21] [Entire Act]

State of Madhya Pradesh - Subsection

Section 21(2) in The M.P. Foreigners (Arrest and Conditions of Detention or Confinement) Order, 1974

(2)Friends and relations of internee may deposit for his use toilet articles and smoking requisites other than prohibited articles. The Superintendent may withhold any article the supply of which he considers to be objectionable.