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State of Jharkhand - Section

Section 23 in Jharkhand State Play Schools (Recognition and Control) Rules, 2017

23. Appeal.

(a)Any Management aggrieved by any decision of the competent authority under any of the provisions of these rules may, within two months from the date of the receipt of the decision by them, prefer an appeal against such decision to appellate authority, as authorised by State Government.
(b)Provided that the appellate authority may, in its discretion, allow further time not exceeding one month for preferring any such appeal, if it is satisfied that the appellant had sufficient cause for not preferring the appeal in time.
(c)On receipt of an appeal under point 1 the appellate authority, after giving the appellant an opportunity of making his representations, dispose of the appeal as expeditiously as possible.
AppendixForm-1Self-declaration-cum-application for Grant of Recognition of Play School[See point 4(b)(i)]ToThe District ......................................(Nodal Officer for implementing ICDS).....................................................................(Name of District and Union Territory)Sir,I forward herewith with a self-declaration regarding compliance with the norms and standards specified in the and an application in the prescribed proforma for the grant of recognition to......................(Name of the Play School).....................With effect from the commencement of the school year .........................................................Yours faithfully,(Chairman of Managing Committee/Manager)EnclosurePlace.......................Date........................
A. Details of Organization/Trust/Society
  Name of Organization/Trust/Society
  Date of Foundation
  Registration Number
  List of office bearers
  Name official address of the Chairman andSecretary of the Play School
Name
Designation
Address
Phone (O) ............... (R) .......................................
  Total Income and Expenditure during last 3 Yearssurplus/deficit
Year Income Expenditure Surplus/Deficit  
       
       
B. Play School Details
1. Name of Play School
2. Date of First Opening of Play School
3. Session
4. District
5. Postal Address
6. Tehsil
7. Pin Code
8. Phone No. with STD Code
9. Fax No.
10. E-mail address if any
11. Does the Play School has its own building or isit running in a rented building?
12. Nearest Police Station
13. Medium of Instruction
14. Timing and Duration of Play School
15. Whether the Play School buildings or otherstructure or the grounds are used for any other purpose?
16. Total area of the Play School
17. Built in area of the Play School
D. Enrolment Status (if already running)
  Age of child Group No. of Section No. of Student
1. 3-4 years    
2. 4-5 years    
3. 5-6 years    
E. Infrastructure Details and SanitaryConditions (Attach photograph for each)
  Area Number and Average Size Specification
1. Classroom    
2. Office Room-cum-Store Room-cum-Headmaster Room    
3. Boundary wall or fencing    
4. Pantry (if any)    
5. Play area    
6. Rest room for the children    
7. Separate child-friendly and disabled-friendlytoilets for boys and girls    
8. Adequate circulation area and ventilation    
9. Soap, clean cloth/towel, garbage bin, washbasin/sink at low level    
10. Potable, safe and adequate drinking waterfacility    
11. Fire safety measures    
12. Periodic pest control    
13. CCTV surveillance (if any)    
14. First Aid Kit    
15. Medicine Kit (attach list)    
16. Quarterly Health Check-up of children by aregistered medical practitioner (attach consent or agreement)    
F.Other Facilities (Attach purchase receiptor bills)
1.Whether all facilities have barrier freeaccess
2.Provision of Teaching Learning Aids (attachlist)
3.Play material, games and Sports equipments(attach list)
4.Reading material and Audio-Visual Aids inLibrary (attach list)
G. Particulars of Teaching Staff (detail for each teacher separately in a one page resume)
Teacher Name(1) Father/Spouse Name(2) Date of Birth(3)
     
Academic Qualification(4) ProfessionalQualifications(5) Teaching Experience(6)
     
Class Assigned(7) Appointment Date(8) Trained or Untrained(9)
     
Date of Joining(10) Date of Superannuation(11)  
     
H. Particulars of Non-Teaching Staff (detail foreach employee separately)
Name(1) Designation(2) Father/Spouse Name(3)
     
Date of Birth(4) Academic Qualification(5) ProfessionalQualifications(6)
     
Experience(7) Class Assigned(8) Appointment Date(9)
     
Trained or Untrained(10)    
     
I. Curriculum and Syllabus
1. Details of curriculum and syllabus followedfor each level
2. System of evaluation
J.Records
1.Enrolment forms of children
2.Admission/enrolment register for recordingprofile of children and their parents including detail of bothparents
3.Attendance register of children
4.Attendance registers of all employees
5.Maintenance of quarterly health check-uprecords of children
6.Stock register
7.Fee record of all children
K. Certified that the Play School undertakes to furnish such reports and information as may be required by the competent authority from time-to-time and complies with such instructions of the State Government or competent authority as may be issued to secure the continued fulfillment of the condition of recognition or the removal of deficiencies in working of the Play School.L. Certified that records of the Play School shall be open to inspection, by any officer authorized by competent authority or State Government at any time, and the Play School shall furnish all such information as may be necessary to enable the Government of India or the Local Body or the Administration to discharge or his obligations to Parliament/Panchayat/Municipal Corporation, as the case may be..............................Chairman/Manager,Managing Committee.........................Play SchoolPlace...............Date................AppendixForm-IIVisit format for grant of recognition of play school[See point 6(b)(iii)]Visit Format