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[Cites 1, Cited by 5]

Himachal Pradesh High Court

Krishan Kumar vs . Jasbinder Singh on 10 November, 2022

Author: Satyen Vaidya

Bench: Satyen Vaidya

Krishan Kumar vs. Jasbinder Singh .

Cr. Appeal No. 520 of 2010.

10.11.2022 Present: Mr. Peeyush Verma, Advocate, for the petitioner.

Mr. Drishti Siaswal, Advocate, vice Mr. Balwant Kukreja, Advocate, for the respondent.

Learned counsel for the respondent requests for an adjournment on the ground that the original counsel is not available today.

List on 27th December, 2022.

(Satyen Vaidya) Judge.

10th November, 2022.

(jai) ::: Downloaded on - 10/11/2022 20:36:46 :::CIS