(3)He shall also produce before admission the following certificates: -Certificate of Health(a)A certificate in the form prescribed (Appendix 20-A) from a Civil Surgeon or other medical authority accepted, in the case of colleges by the Principal, and in the case of schools by the District Educational Qfficer or the Inspectress of Schools.Certificate of Education(b)A certificate of general educational qualifications, as laid down in rule 104.A candidate, who does not possess the prescribed educational certificate may be admitted on the strength of a certificate accepted by the Director as equivalent.Certificate of Conduct(c)A Certificate of conduct signed by the District Educational Officer or the Chairman of a Municipal Council or the Manager or Principal, or Headmaster of a recognised College or Secondary School shall be accepted.Selection of Candidates
