Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 26] [Entire Act] State of Madhya Pradesh - Subsection Section 26(a) in The Maharashi Patanjali Sanskrit Sansthan Adhiniyam, 2007 (a)to the repayment of debts incurred by (he Institute for the purpose of this Act and regulations made thereunder;
