Section 6(6)(c) in The Bureau Of Energy Efficiency (Appointment Of Members, Manner Of Filling Vacancies, Fees And Allowances And Procedure For Discharging Their Functions) Rules, 2007

[Cites 0, Cited by 0] [Section 6(6)] [Section 6] [Entire Act]

(c)Actual conveyance hire charges subject to such ceilings as may be specified by the Central Government from time to time.

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