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[Cites 0, Cited by 0] [Section 6] [Entire Act]

Union of India - Subsection

Section 6(6) in The Bureau Of Energy Efficiency (Appointment Of Members, Manner Of Filling Vacancies, Fees And Allowances And Procedure For Discharging Their Functions) Rules, 2007

(6)
(a)An outstation Member shall be entitled to re-imbursement of single room rent--
(i)for stay in any Government guest house or hotels, single room in medium range India Tourism Development Corporation hotels like Janpath Hotel or residential accommodation provided by registered societies like India International Centre or India Habitat Centre;
(ii)for stay in private lodges or hotels at such rates as may be allowed upto the limits specified by the Central Government from time to time.
(b)Daily allowances at the rate of 90% of the ordinary rates of daily allowances as admissible to the highest grade of civil servant for boarding purposes as specified by the Central Government from time to time.
(c)Actual conveyance hire charges subject to such ceilings as may be specified by the Central Government from time to time.