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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Tamilnadu - Subsection

Section 17(b) in Dr. M.G.R. Medical University, Tamil Nadu, Employees Conduct Statutes

(b)An employee shall not have in this possession any intoxicating drinks or drugs or be in a state of intoxicating in the University premises.