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State of Tamilnadu - Section

Section 17 in Dr. M.G.R. Medical University, Tamil Nadu, Employees Conduct Statutes

17. Intoxicating drink and drugs.

(a)An employee shall strictly abide by any law relating to intoxicating drinks or drugs in force;
(b)An employee shall not have in this possession any intoxicating drinks or drugs or be in a state of intoxicating in the University premises.