Section 29(3) in The Alipurduar University Act, 2018
(3)The Council for Undergraduate Studies in Commerce and Management shall consist of the following members:-(i)the Vice-Chancellor--Chairman;(ii)the Dean of the Faculty Council for Post-graduate Studies in Commerce and Management;(iii)the Principal or Principals of the concerned affiliated colleges;(iv)not more than four teachers, not belonging to the same Department, elected jointly by the teachers of such affiliated colleges in such manner as may be provided by the Statutes;(v)two persons having special knowledge in the subjects nominated by the Vice-Chancellor; and(vi)one student representative pursuing Undergraduate studies in different streams of education in the affiliated colleges of the University to be elected by such students of the affiliated colleges from amongst themselves in such manner as may be provided by the Statutes:Provided that the student representatives referred under this clause shall not be permitted to take part in any meeting of the Faculty Council in which, in the opinion of the Executive Council, any of the minutes of any such meeting may prejudicially affect the general interest of the students.
