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[Cites 0, Cited by 0] [Section 29(3)] [Section 29] [Entire Act]

State of West Bengal - Subsection

Section 29(3)(vi) in The Alipurduar University Act, 2018

(vi)one student representative pursuing Undergraduate studies in different streams of education in the affiliated colleges of the University to be elected by such students of the affiliated colleges from amongst themselves in such manner as may be provided by the Statutes: