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[Cites 0, Cited by 0] [Section 9(17)] [Section 9] [Entire Act]

Union of India - Subsection

Section 9(17)(c) in University Grants Commission (Minimum Qualifications for Appointment of Teachers and other Academic Staff in Universities and Colleges and other Measures for the Maintenance of Standards in Higher Education) Regulations, 2018

(c)Act as steward of the university's assets in managing the resources responsibility, optimally, effectively and efficiently for providing a conducive working and learning environment;