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State of Andhra Pradesh - Section

Section 3 in Andhra Pradesh Regulation of Admissions into MBA/MCA Professional Courses Through Common Entrance Test Rules, 2003

3. Method of Admission.

- The general guidelines for the Admission of candidates into Professional Institutions offering Post Graduate Courses of MBA/ MCA shall be laid down below;
(a)The admission shall be made in the order of ...............basis of the ranking assigned in ICET as per Rule 5 of..............Andhra Pradesh Integrated Common Entrance Test for Admission into MBA and MCA Professional Courses Rules, 2003.
(b)The requirement of qualifying at the "Common Entrance Test" shall not be applicable to the candidates sponsored for admission by Ministry of Human Resource Development; Government of India New Delhi.