Section 28(2)(iii) in The Maharaja Sayajirao University of Baroda Act, 1949

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State of Gujarat - Subsection

Section 28(2)(iii) in The Maharaja Sayajirao University of Baroda Act, 1949

(iii)such class of teachers of the University in the said subjects, in such numbers, and elected in such manner, as may be prescribed by the Statutes;

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State of Gujarat - Subsection

Section 28(2)(iii) in The Maharaja Sayajirao University of Baroda Act, 1949