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[Cites 0, Cited by 0] [Section 19(6)] [Section 19] [Entire Act]

State of Rajasthan - Subsection

Section 19(6)(ii) in The Rajasthan Maharana Pratap University of Agriculture and Technology, Udaipur Act, 2000

(ii)to perform such other functions as may be directed by the Dean of the faculty concerned, other authorities and Vice-Chancellor.