Section 19(6) in The Rajasthan Maharana Pratap University of Agriculture and Technology, Udaipur Act, 2000
(6)The Board of Studies shall have the following functions, namely:-(i)to propose to the faculty concerned, the courses of study and curricula for various programmes of instructions offered by that faculty; and(ii)to perform such other functions as may be directed by the Dean of the faculty concerned, other authorities and Vice-Chancellor.
