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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 1(3) in The Jammu and Kashmir Electricity (Duty) Act, 1963

(3)[ It shall came into force on such date as the Government may, by notification, appoint.] [Enforced w.e.f 1st April, 1963 by SRO-141 dated 29th March, 1963.]