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[Cites 0, Cited by 0] [Section 36] [Entire Act]

State of Odisha - Subsection

Section 36(1) in The Orissa Dental Council Rules, 1969

(1)Seven members of the State Council of when the President may be one present in person shall constitute a quorum, provided, that, in the case of a meeting adjourned for want of quorum, no quorum shall be required.