Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Odisha - Section

Section 36 in The Orissa Dental Council Rules, 1969

36.

(1)Seven members of the State Council of when the President may be one present in person shall constitute a quorum, provided, that, in the case of a meeting adjourned for want of quorum, no quorum shall be required.
(2)A meeting shall not commence until a quorum is not present on the expiration of 20 minutes from the time appointed for the meeting or during the course of any meeting the meeting shall stand adjourned to such further time and date as the President may appoint.