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[Cites 0, Cited by 0] [Section 11] [Entire Act]

Union of India - Subsection

Section 11(3) in University Grants Commission (Open and Distance Learning) Regulations, 2017

(3)The Programme Project Report shall be approved by the appropriate authority of the Higher Educational Institutions, which shall put in place a monitoring mechanism to ensure its proper implementation.Part-IV Admissions, Examinations and Learner Support