Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5] [Entire Act] State of Madhya Pradesh - Subsection Section 5(2) in The M.P. Official Language Act, 1957 (2)The Madhya Pradesh Official Language Act, 1950 (XXIV of 1950) and the Madhya Bharat Official Language Act, Samvat 2007 (67 of 1950), shall stand repealed.
