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State of Madhya Pradesh - Section

Section 5 in The M.P. Official Language Act, 1957

5. Rules and Repeal.

(1)The Government shall have power to make rules for carrying out the provisions of this Act.
(2)The Madhya Pradesh Official Language Act, 1950 (XXIV of 1950) and the Madhya Bharat Official Language Act, Samvat 2007 (67 of 1950), shall stand repealed.