Section 34(4) in First Statutes of the University of Udaipur
(4)The Registrar shall proceed:-(i)to advertise the vacancies in the manner prescribed;(ii)to procure suggestions from such members of the staff of the College or Campus or School concerned as deemed fit; and(iii)to contract other appropriate institutions, agencies for suggestions, i.e., Indian Council of Agricultural Education, Indian Council of Agricultural Research and appropriate department of State Government, other Colleges and Universities, etc.
