Himachal Pradesh High Court
Amit Jaswal vs . Registrar Co-Operative Societies on 20 July, 2023
Author: Sandeep Sharma
Bench: Sandeep Sharma
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Amit Jaswal vs. Registrar Co-operative Societies CMPMO No.159 of 2023 20.07.2023 Present: Mr. Mukul Sharma, Proxy Counsel, for the petitioner.
Mr. Rajan Kahol and Mr. Vishal Panwar, Additional Advocates General with Mr. Rahul Thakur and Mr. Ravi Chauhan, Deputy Advocates General, for the respondent/State.
Mr. Kamal Sharma, Proxy Counsel, for respondents No.3 to 5.
Further three weeks' time, as prayed for, is granted to learned counsel representing the respondents to file reply. List thereafter.
(Sandeep Sharma) Judge 20th July, 2023 (reena) ::: Downloaded on - 21/07/2023 20:35:41 :::CIS