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[Cites 0, Cited by 0] [Section 39(1)] [Section 39] [Entire Act]

State of Odisha - Subsection

Section 39(1)(f) in The Orissa Boiler Operation Engineers' Rules, 2000

(f)Coal processing and handling preparation and utilisation of pulverised coal. Type of pulverises, factors affecting milling plant performance, systems, coal feeders, fire and explosion in mill circuit;