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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Haryana - Subsection

Section 6(iii) in The Haryana New Mandi Townships Building Rules, 1967

(iii)the street or roads adjoining the sites with their width clearly dimensioned and with names (if any) also of all existing roadside trees, lamp posts or other features of structures likely to affect the approach to the building;