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[Cites 0, Cited by 0] [Section 13(1)] [Section 13] [Entire Act]

State of Odisha - Subsection

Section 13(1)(b) in The Orissa Civil Services (Commutation of Pension) Rules, 1992

(b)acknowledge immediately the receipt of Form 1 or Form 1-A in Part II of that form and despatch the same to the applicant;