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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(2) in The Bangalore Metro Railway (General) Rules, 2011

(2)Words and expressions used in these rules and not defined but defined in the Metro Railway (Operation and Maintenance) Act, 2002 (60 of 2002), shall have the meanings respectively assigned to them in that Act.