Section 171(2) in The Delhi School Education Rules, 1973
(2)The Pupils' Fund Advisory Committee shall consist of:-(a)the head of the school;(b)at least two teachers employed in the school to be nominated by the head of the school;(c)two students of the classes in the [Secondary and Senior Secondary stage] [Substituted by The Delhi School Education (Amendment) Rules, 1990 (w.e.f. 23.1900)], to be nominated by the head of the school.