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[Cites 0, Cited by 0] [Section 171(2)] [Section 171] [Entire Act]

NCT Delhi - Subsection

Section 171(2)(c) in The Delhi School Education Rules, 1973

(c)two students of the classes in the [Secondary and Senior Secondary stage] [Substituted by The Delhi School Education (Amendment) Rules, 1990 (w.e.f. 23.1900)], to be nominated by the head of the school.