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[Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act]

State of Punjab - Subsection

Section 5(1)(e) in The Punjab Panchayat Samitis and Zila Parishads Services Rules, 1965

(e)a Tibetan refugee who came over to India before the January, 1962 with the intention of permanently settling in India, or