Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 192] [Entire Act] NCT Delhi - Subsection Section 192(1) in The Delhi School Education Rules, 1973 (1)Every inspection shall be as objective as possible and shall be aimed at bringing about improvements in the standards of teaching in the school.
