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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Rajasthan - Subsection

Section 4(1) in Rajasthan Tourist Assistance Force Regulations, 2013

(1)Subject to the overall superintendence and control of Commissioner, Department of Tourism, Government of Rajasthan, the TAF in the State shall work under the superintendence and control of the Deputy Director (TAF).