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[Cites 0, Cited by 0] [Section 55] [Entire Act]

State of Rajasthan - Subsection

Section 55(2) in The Nathdwara Temple Rules, 1973

(2)The estimating officers prepare Budget Estimates pertaining to their respective departments in such forms as may be prescribed by the Board in this behalf, and shall submit at such time as may be appointed by the Board to the Chief Executive Officer who will consolidate the estimates,