Section 40 in The Rajasthan Financial Corporation (Staff) Regulations, 1958
40. Conditions which an appeal should satisfy.
- Every appeal shall comply with the following requirements:-(a)It shall be signed and be couched in polite and respectful language and be free form unnecessary padding or superfluous verbiage;(b)It shall contain all material statements and arguments relied on, and shall be complete in itself;(c)It shall specify the relief desired;(d)It shall be submitted through the proper channel;(e)It shall be filed within one month from the date of order.
