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[Cites 0, Cited by 0] [Section 2(121)] [Section 2] [Entire Act]

State of Assam - Subsection

Section 2(121)(v) in Assam Notified Urban Areas (Other than Guwahati) Building Rules, 2014

(v)Industrial Buildings: These shall include any building or part of a building or structure, in which products or materials of all kinds and properties are fabricated, assembled or processed like assembly plants, laboratories, power plants, smoke houses, refineries, gas plants, mills, dairies, factories etc.