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State of Punjab - Section

Section 39 in The Punjab Scheduled Castes Land Development & Finance Corporation (Staff) Regulations, 1971

39. Employees not to be absent from duties without permission or be late in attendance.

(1)An employee shall not absent himself from his duties without having first obtained the permission of the Executive Director, nor shall be absent himself in case of sickness or accident without submitting a sufficient Medical Certificate;
(2)No employee of the Corporation shall come late in the office.