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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Himachal Pradesh - Subsection

Section 2(i) in The Himachal Pradesh Fruit Nurseries Registration and Regulation Act, 2015

(i)"inspecting officer" means any officer authorized by the Director of Horticulture, Himachal Pradesh for the purpose of inspection of fruit nurseries;