Rajasthan High Court - Jaipur
Pinki Yadav And Ors vs Secretary Rajasthan Subordinate And ... on 8 September, 2025
Author: Anand Sharma
Bench: Anand Sharma
[2025:RJ-JP:37500]
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
(1) S. B. Civil Writ Petition No. 17418/2016
1. Pinki Yadav D/o Shri Ram Chand Yadav, Village Post
Rundal, Tehsil Amer, District Jaipur, Rajasthan.
2. Krishna Yadav D/o Shri Bhagwan Sahai Yadav, Kale Pahari,
Charanwas, Tehsil Jamuwaramgarh, District Jaipur,
Rajasthan.
3. Sunita Yadav D/o Shri Ram Gopal Yadav, Nangal Tulsi Das,
Tehsil Jamuwaramgarh, District Jaipur, Rajasthan.
4. Naresh Kumar Sharma S/o Shri Gokul Chand Sharma,
Molahera, Tehsil Kotputli District Jaipur, Rajasthan.
----Petitioners
Versus
1. State Of Rajasthan Through Secretary, Rajasthan
Subordinate And Ministerial Services Selection Boar,
Durgapura, Jaipur
2. Registrar, Rajasthan Para Medical Council, G-1, Kishan
Bhawan, Lal Kothi, Jaipur.
3. Registrar, NIIMS University, Rajasthan, Shobha Nagar,
Jaiopur Delhi Highway, Jaipur-303121.
4. Director (Adm.) Medical & Health Department Govt. Of
Rajasthan, Swasthya Bhawan, Tilak Marg, C-Scheme,
Jaipur.
----Respondents
Connected With
(2) S. B. Civil Writ Petition No. 16643/2016
Rohitash Kumar Nitharwal S/o Shri Prabhu Dayal Nitharwal,
Village And Post Dhani Ker Ki, Chowki, Ward No. 19, Sahapura,
District Jaipur
----Petitioner
Versus
1. State Of Rajasthan Through Secretary, Rajasthan
Subordinate And Ministerial Services Selection Boar,
Durgapura, Jaipur
2. Rajasthan Para Medical Council, G-1, Kishan Bhawan, Lal
Kothi , Jaipur Through Registrar
3. NIIMS University, Rajasthan, Shovha Nagar, Jaipur- Delhi
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Highway, Jaipur- 303121. Through Registrar
4. Director (Adm.) Medical And Health Department, Govt. Of
Rajasthan, Swasthya Bhawan, Tilak Marg, C-Scheme,
Jaipur
----Respondents
(3) S. B. Civil Writ Petition No. 16712/2016
1. Balbeer Dhankar S/o Shri Ratan Lal Dhankar, Village And
Post Bhankari, Tehsil Kotputli, District Jaipur
2. Suresh Kumar Dhankar S/o Shri Suwalal Dhankar, Village
And Post Bhankari, Tehsil Kotputli, District Jaipur
3. Amit Kumar Sharma S/o Shri Jagannath Prasad Sharma,
Village Bobari, Post Bobari, Tehsil Jamwaramgarh, District
Jaipur
----Petitioners
Versus
1. State Of Rajasthan Through Secretary, Rajasthan
Subordinate And Ministerial Services Selection Boar,
Durgapura, Jaipur
2. Rajasthan Para Medical Council, G-1, Kishan Bhawan, Lal
Kothi, Jaipur Through Registrar
3. NIIMS University, Rajasthan, Shobha Nagar, Jaipur Delhi
Highway, Jaipur- 303121, Through Registrar
4. Director (Adm.) Medical And Health Department, Govt. Of
Rajasthan, Swasthya Bhawan, Tilak Marg, C-Scheme,
Jaipur
----Respondents
(4) S. B. Civil Writ Petition No. 17151/2016
1. Ajay Yadav S/o Shri Ram Lal Yadav, Village And Post Nai
Dhani Pragpura Sirsali, Tehsil Amer, District Jaipur
2. Kishan Halduniya S/o Shri Nanda Ram Halduniya, Village
And Post Chandwaji, Tehsil Amer, District Jaipur
3. Meera Sharma S/o Shri Kailash Chand Sharma, Village
And Post Pando Ki Dhani, Achrol, Tehsil Amer, District
Jaipur
----Petitioners
Versus
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1. State Of Rajasthan Through Secretary, Rajasthan
Subordinate And Ministerial Services Selection Boar,
Durgapura, Jaipur
2. Registrar, Rajasthan Para Medical Council, G-1, Kishan
Bhawan, Lal Kothi, Jaipur
3. Registrar, NIIMS University, Rajasthan, Shobha Nagar,
Jaipur Delhi Highway, Jaipur - 303121
4. Director (Adm.) Medical And Health Department, Govt. Of
Rajasthan, Swasthya Bhawan, Tilak Marg, C-Scheme,
Jaipur
----Respondents
(5) S. B. Civil Writ Petition No. 17416/2016
1. Raghuveer Singh S/o Shri Ramesh Chand, Village
Polipura, P.o. Pipla, Tehsil And District Bharatpur.
2. Teekam Chand Swami S/o Shri Chouthmal Swami, Village
Ramchandrapura, Post Barijori, Tehsil Shahpura, District
Jaipur, Rajasthan.
----Petitioners
Versus
1. State Of Rajasthan Through Secretary, Rajasthan
Subordinate And Ministerial Services Selection Boar,
Durgapura, Jaipur
2. Registrar, Rajasthan Para Medical Council, G-1, Kishan
Bhawan, Lal Kothi, Jaipur.
3. Registrar, NIIMS University, Rajasthan, Shobha Nagar,
Jaiopur Delhi Highway, Jaipur-303121.
4. Director (Adm.) Medical And Health Department Govt. Of
Rajasthan, Swasthya Bhawan, Tilak Marg, C-Scheme,
Jaipur.
----Respondents
(6) S. B. Civil Writ Petition No. 17417/2016
1. Naresh S/o Shri Sukha Ram, aged about 24 years, resident of
252, Pavari Basti, Village Medawas, Tehsil Marwar Junction,
District Pali, Rajasthan.
2. Raj Kumar Jangal S/o Shri Ram Niwas, aged about 22 years,
resident of Molahera, Tehsil Kotputli District Jaipur.
3. Ramesh Kumar Rathor S/o Shri Jagdish Prasad, aged about 21
years resident of Main Road, Namana, Tehsil & District Bundi,
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Rajasthan.
4. Rahul Nayak S/o Shri Mahesh Kumar aged about 20 years,
resident of Ward No. 7, Surajgarh, Tehsil Chidawa District
Jhunjhunu, Rajasthan.
5. Tarun Sharma S/o Shri Surya Prakash, aged aabout 20 years,
resident of Village Post Namana, Tehsil & District Bundi, Rajastha.
6. Pawan Joshi S/o Shri Shiv Prasad Sharma, aged about 22 year,
resident of Village & Post Namana, Tehsil & Distrit Bundi,
Rajasthan.
7. Pankaj Nadhani S/o Shri Subhash Chandra Nadhani, aged
about 22 years, resident of Ward No. 21, Near ICICI Bank, Tehsil
Nohar, District Hanumangarh, Rajasthan.
----Petitioners
Versus
1. State Of Rajasthan Through Secretary, Rajasthan Subordinate
And Ministerial Services Selection Boar, Durgapura, Jaipur
2. Registrar, Rajasthan Para Medical Council, G-1, Kishan
Bhawan, Lal Kothi, Jaipur.
3. Registrar, NIIMS University, Rajasthan, Shobha Nagar, Jaipur
Delhi Highway, Jaipur-303121.
4. Director (Adm.) Medical And Health Department Govt. Of
Rajasthan, Swasthya Bhawan, Tilak Marg, C-Scheme, Jaipur.
----Respondent
(7) S. B. Civil Writ Petition No. 17419/2016
1. Kishan Singh Gurjar S/o Shri Shankar Lal Gurjar, Bid Ki
Dhani, Post Bagwara, Tehsil Amer, District Jaipur
2. Vijay Kumar Saini S/o Shri Mool Chand Saini, Holi Darwaja
Bahar, Ward No. 9, Chomu, District Jaipur
3. Heera Lal Gurjar S/o Shri Puran Mal Gurjar, Village Post
Sanwalpura Tanwran, Tehsil Shrimadhopur, District Sikar,
Rajasthan
4. Rinku Saini S/o Shri Mahesh Chand Saini, Ward No. 7,
Naye Hospital Ke Samne, Antela, Tehsil Virat Nagar,
District Jaipur, Rajasthan
5. Anil Kumar S/o Shri Daulatram, Patan Mewan, Tehsil
Kishangarhwas, District Alwar, Rajasthan
6. Mayawati Sharma D/o Shri Sitaram Pancholi, Bid Ki Dhani,
Village Post Bagwara, Tehsil Amer, District Jaipur
----Petitioners
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Versus
1. State Of Rajasthan Through Secretary, Rajasthan
Subordinate And Ministerial Services Selection Boar,
Durgapura, Jaipur
2. Registrar, Rajasthan Para Medical Council, G-1, Kishan
Bhawan,lal Kothi,jaipur
3. Registrar, NIIMS University, Rajasthan, Shobha Nagar,
Jaipur Delhi Highway, Jaipur-303121
4. Director (Adm.) Medical and Health Department Govt. Of
Rajasthan, Swasthya Bhawan, Tilak Marg, C-Scheme,
Jaipur
----Respondents
(8) S. B. Civil Writ Petition No. 17471/2016
Chandra Mohan Saini S/o Girdhari Saini, 108, Kundan Bhawan,
Mundiyara, Bhusawar, Teh Bhusawar, Distt. Bharatpur (Raj.)
----Petitioner
Versus
1. The State Of Rajasthan Through Secretary, Medical And
Health Department, Govt. Secretariat, Jaipur
2. The Secretary, Rajasthan Subordinate And Mantralayik
Service Recruitment Board, State Krishi Prabhand
Sansthan Parisar, Durgapura, Jaipur.
3. The Registrar, The Paramedical Council, Kisan Bhawan,
Lalkothi, Jaipur.
----Respondents
(9) S. B. Civil Writ Petition No. 17525/2016
1. Meenu Kumari Khanagwal D/o. Ramdhan Khanagwal, aged
about 25 years, resident of B-128, Dhanka Basti, Hasanpura-A,
Jaipur, Rajasthan.
2. Priya Sharma S/o. Shri Mukesh Sharma aged about 20 years,
resident of Kolvi Road, Chomehla, Roal Kheri, Jhalawar,
Rajasthan.
----Petitioners
Versus
1. The State Of Rajasthan Through Secretary to the Department
of Medical And Health Department, Government of Rajasthan,
Secretariat, Jaipur (Rajasthan).
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2. The Registrar, Rajasthan Para Medical Council, G-1, Kishan
Bhawan, Lal Kothi, Jaipur (Rajasthan)
3. The Secretary, Rajasthan Subordinate And Ministerial Services
Selection Board, Durgapura, Jaipur (Rajasthan)
4. The Registrar, Jaipur National University, Jaipur Rajasthan.
----Respondents
(10) S. B. Civil Writ Petition No. 17557/2016
Azharuddin Son Of Shri Salamuddin By Caste Muslim, Vyapari
Mohalla, Pisangan, Ajmer (Rajasthan)
----Petitioner
Versus
1. The State Of Rajasthan Through Secretary To The
Department Of Medical And Health, Government Of
Rajasthan, Secretariat, Jaipur (Rajasthan)
2. The Secretary, Rajasthan Subordinate And Ministerial
Services Selection Board, Durgapura, Jaipur (Rajasthan)
3. The Registrar, NIIMS University, Rajasthan, Shobha Nagar,
Delhi Highway, Jaipur (Rajasthan)
4. The Registrar, Rajasthan Para Medical Council, G-1, Kishan
Bhawan, Lal Kothi, Jaipur (Rajasthan)
----Respondents
(11) S. B. Civil Writ Petition No. 17558/2016
1. Sunil Kumar Yadav S/o Shri Babu Lal Yadav, aged about
20 years R/o Village Pawana Ahir, Tehsil Kotputli, Distt.
Jaipur
2. Subham Sharma S/o Shri Jagmohan Sharma, aged about
19 years, R/o. 36, Johari Mohalla, Biharisar, Tehsil
Thanagaji, Distt. Alwar
----Petitioners
Versus
1. Rajasthan Subordinate And Ministerial Service Selection
Board, State Agriculture Management Institu, Durgapura,
Jaipur Through Secretary
2. Rajasthan Paramedical Council Through Registrar, G-1,
Kisan Bhawan, Lalkothi, Jaipur
3. NIIMS University, Shobha Nagar, Jaipur Delhi Highway,
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Jaipur Through Chairman Cum Managing Director
----Respondents
(12) S.B. Civil Writ Petition No. 17633/2016
1. Jitendra Kumar S/o Shri Phatta Ram, Jitarwal Sadan,
Dhani Kharbiyawali, Ward No. 5, Vill And Post Patwari Ka
Bas, Tehsil Srimadhopur, Distt. Sikar Raj.
2. Ajay Kumar Choudhary S/o Shri Prahlad Kumar
Choudhary, 43, Himmat Nagar, Gopal Pura Mod, Tonk
Road, Jaipur Raj.
3. Roshan Kumar Verma S/o Shri Manohar Lal Verma,
Buchpuri, Post Saloli, Tehsil Reni, Distt. Alwarraj.
4. Mohammad Sarfaraj S/o Shri Kamruddin Rangrej, Vill. And
Post Naner, Tehsil Peepalu, Distt. Tonk Raj.
5. Sushil Kumar Jat S/o Shri Punam Chand Jat, Near Bus
Stand, Vill. And Post Charwas, Tehsil Bidasar,distt. Churu
Raj.
6. Naresh Kumar Bansiwal S/o Shri Laxmi Narain Bansiwal,
Lashkariyon Ki Dhani, Vill And Post Bhandarej, Tehsil And
Distt. Dausa Raj.
----Petitioners
Versus
1. State Of Rajasthan Through Principal Secretary, Medical
And Health Department, Government Secretariat, Jaipur.
2. Principal Secretary, Medical Education Department,
Government Of Rajasthan, Secretariat, Jaipur.
3. Additional Director, Medical And Health Services,
Government Of Rajasthan, Swasthya Bhawan, Tilak Marg,
C-Scheme, Jaipur.
4. Secretary, Rajasthan Subordinate And Ministerial Service
Selection Board, Rajasthan, Agriculture Management
Institute Campus, Durgapura, Jaipur.
5. Registrar, Rajasthan Para Medical Council, G-1, Kisan
Bhawan, Lalkothi, Jaipur.
6. Registrar, Jaipur National University, Jaipur Agra Bye Pass,
Near R.T.O. Office, Jagatpura, Jaipur-302017.
----Respondents
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(13) S. B. Civil Writ Petition No. 17991/2016
Viswas Kumar Sharma Son Of Shri Dinesh Kumar Sharma, A-9,
Neha Colony, Somnath Nagar, Dausa, Rajasthan
----Petitioner
Versus
1. The State Of Rajasthan, Through Secretary To The
Department Of Medical And Health, Government Of
Rajasthan, Secretariat, Jaipur (Rajasthan)
2. The Registrar, Rajasthan Para Medical Council, G-1, Kishan
Bhawan, Lal Kothi, Jaipur (Rajasthan)
3. The Secretary, Rajasthan Subordinate And Ministerial
Service Selection Board, Durgapura, Jaipur (Rajasthan)
4. The Registrar, Jaipur National University, Jaipur
(Rajasthan).
----Respondents
(14) S.B. Civil Writ Petition No. 18006/2016
Jitesh Sharma S/o Sh. Kali Charan, Village Baler, Tehsil Khandar,
(Raj.)
----Petitioner
Versus
1. State Of Rajasthan Through Principal Secretary, Medical
And Health Department, Government Secretariat, Jaipur
2. Principal Secretary, Medical Education Department,
Government Of Rajasthan, Secretariat, Jaipur
3. Additional Director, Medical And Health Services,
Government Of Rajasthan, Swasthya Bhawan, Tilak Marg,
C-Scheme, Jaipur
4. Secretary, Rajasthan Subordinate And Ministerial Service
Selection Board, Rajasthan, Agriculture Management
Institute Campus, Durgapura, Jaipur
5. Registrar, Rajasthan Para Medical Council, G-1, Kishan
Bhawan, Lal Kothi, Jaipur.
6. Registrar, Symbiosis International University (SIU),
Vishwabhawan, S.B. Road, Pune - 411004.
----Respondents
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(15) S.B. Civil Writ Petition No. 18071/2016
1. Arvind Kumar Dadarwal S/o Sh. Surajmal Jat, Ward No.
11, Dhani Bhomawadi, Vill. Kanwarpura Ghatwadi, Tehsil
Amer, District Jaipur.
2. Meera Sharma D/o Kailash Chand Sharma, Vpo Pando Ki
Dhani, Achrol, Tehsil Amer, District Jaipur
3. Ajay Yadav S/o Sh. Ramlal Yadav, Vpo Pragpura Sirsali,
Tehsil Amer, District Jaipur
----Petitioners
Versus
1. State Of Rajasthan Through Its Secretary, Medical Health
And Family Welfare Department, Rajasthan, Jaipur
2. The Additional Director (Administration) Medical And
Family Welfare Department, Rajasthan, Jaipur
3. Rajasthan Para Medical Council, G.1A, Kisan Bhawan, Lal
Kothi, Jaipur Through Its Registrar
4. NIMS University Rajasthan Jaipur , Shobha Nagar, Jaipur
Through Its Registrar
----Respondents
(16) S. B. Civil Writ Petition No. 18092/2016
1. Rup Singh Mina S/o Shri Prabhati Ram Mina, Village
Dhand, Post Deenar, Tehsil Laxmangarh, District Alwar.
2. Suresh Chand Saini S/o Ramswaroop Saini, Village Gudha
Katla, Tehsil Baswa, District Dausa.
----Petitioners
Versus
1. State Of Rajasthan Through Principal Secretary, Medical
And Health Department, Govt. Of Rajasthan , Secretariat,
Jaipur.
2. Principal Secretary, Medical Education Department,
Government Of Rajasthan, Secretariat, Jaipur.
3. Additional Director, Medical And Health Services, Govt. Of
Rajasthan, Swasthya Bhawan, Tilak Marg, C-Scheme,
Jaipur.
4. Secretary, Rajasthan Subordinate And Ministerial Service
Selection Board, Rajasthan, Agriculture Management
Institute Campus, Durgapura, Jaipur.
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5. Registrar, Rajasthan Para Medical Council, G-1, Kishan
Bhawan, Lal Kothi, Jaipur.
6. Vice Chancellor, NIMS University, Shobha Nagar, Jaipur-
303001.
----Respondents
(17) S. B. Civil Writ Petition No. 18093/2016
Vijendra Kumar Mahawar S/o Shri Ramesh Chand Mahawar,
Naman Vihar Colony, Jaipur Road, Bye-Pass, Dausa.
----Petitioner
Versus
1. State Of Rajasthan Through Principal Secretary, Medical
And Health Department, Govt. Of Rajasthan , Secretariat,
Jaipur.
2. Principal Secretary, Medical Education Department,
Government Of Rajasthan, Secretariat, Jaipur.
3. Additional Director, Medical And Health Services, Govt. Of
Rajasthan, Swasthya Bhawan, Tilak Marg, C-Scheme,
Jaipur.
4. Secretary, Rajasthan Subordinate And Ministerial Service
Selection Board, Rajasthan, Agriculture Management
Institute Campus, Durgapura, Jaipur.
5. Registrar, Rajasthan Para Medical Council, G-1, Kishan
Bhawan, Lal Kothi, Jaipur.
6. Vice Chancellor, NIMS University, Shobha Nagar, Jaipur-
303001.
----Respondents
(18) S. B. Civil Writ Petition No. 202/2017
Nirmal Soni S/o Shri Manoj Kumar Soni, 1085, Bassi Mohalla,
Pisangan, District Ajmer Rajasthan
----Petitioner
Versus
1. State Of Rajasthan Through Secretary, Rajasthan
Subordinate And Ministerial Services Selection Boar, State
Agricultural Management Institute Premises, Durgapura,
Jaipur
2. Rajasthan Para Medical Council, G-1, Kishan Bhawan,lal
Kothi,jaipur Through Registrar
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3. NIMS University, Rajasthan, Shobha Nagar, NH-8, Delhi
Jaipur Highway, Jaipur-303121. Through Registrar
4. Director (Adm.) Medical And Health Department Govt. Of
Rajasthan, Swasthya Bhawan, Tilak Mark, C-Scheme,
Jaipur
----Respondents
(19) S. B. Civil Writ Petition No. 1050/2017
1. Vipin Kumar Saini S/o Shri Sita Ram Saini, Village And
Post Old Ward No. 3, Diwrala, Tehsil Shrimadhopur,
District Sikar.
2. Mahendra Saini S/o Shri Mathura Prasad Saini, Village And
Post Kharab, Tehsil Kotputli, District Jaipur
3. Amit Singh S/o Shri Sharwan Kumar, Village And Post
Aloda, Tehsil Dantaramgarh, District Sikar
4. Seetaram Sharma S/o Shri Bhagwan Sahai, Village And
Post Dhigariya, Tehsil Thanagazi, Post Gurbashi, District
Alwar
----Petitioners
Versus
1. State Of Rajasthan Through Secretary, Rajasthan
Subordinate And Ministerial Services Selection Boar,
Durgapura, Jaipur
2. Registrar, Rajasthan Para Medical Council, G-1, Kishan
Bhawan, Lal Kothi, Jaipur
3. Registrar, NIIMS University, Rajasthan, Shobha Nagar,
Jaipur-Delhi Highway, Jaipur-303121
4. Director (Adm.) Medical And Health Department, Govt. Of
Rajasthan, Swasthya Bhawan, Tilak Marg, C-Scheme,
Jaipur
----Respondents
(20) S. B. Civil Writ Petition No. 1502/2017
Rajendra Kumar Manohar S/o Bhainroo Ram Manohar, age 23
years, R/o VPO Pachar Via Khariavas, Tehsil Dataramgarh
District, Sikar
----Petitioner
Versus
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1. State Of Rajasthan Through Principal Secretary Medical
And Health Department, Govt. Secretariat, Jaipur
2. Principal Secretary Medical Education Department, Govt.
Of Rajasthan, Secretariat, Jaipur
3. State Institute Of Health And Family Welfare, Jhalana
Institutional Area, Near Doordarshan Kendra, Jaipur-
302004 Through Director, State Institute Of Health And
Family Welfare
4. Rajasthan Para Medical Council, G-1, Kishan Bhawan, Lal
Kothi, Jaipur Through Registrar, Rajasthan Para Medical
Council
5. NIMS University, Delhi Road Jaipur Through Registrar,
Nims University
----Respondents
(21) S. B. Civil Writ Petition No. 2019/2017
Devkaran Gurjar S/o Shri Kajod Mal Gurjar, aged about 30 years,
resident of Village Kukarwari, Tehsil Baswa, Post Sabdawali,
District Dausa, Rajasthan
----Petitioner
Versus
1. Secretary, Rajasthan Subordinate And Ministerial Service
Selection Board, State Agricultural Manage, Durgapura,
Jaipur
2. Registrar, Rajasthan Para Medical Council, G-1, Kishan
Bhawan, Lal Kothi, Jaipur
3. Registrar, NIIMS University, Rajasthan, Shobha Nagar,
Jaiopur Delhi Highway, Jaipur-303121
4. Director (Adm.) Medical And Health Department, Govt. Of
Rajasthan, Swasthya Bhawan, Tilak Marg, C-Scheme,
Jaipur
----Respondents
(22) S. B. Civil Writ Petition No. 2059/2017
Arvind Kumar Dadarwal Son Of Shri Surajmal Jat, aged about 38
years, resident of Dhani Bhomakawali, Village And Post
Kanwarpura, Tehsil Amer, District Jaipur (Raj.)
----Petitioner
Versus
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1. State Of Rajasthan Through Its Principal Secretary,
Department Of Medical And Health, Secretariat, Jaipur
Raj.
2. Para Medical Council, G-1, Kshan Bhawan, Lalkothi, Jaipur,
Through Its Registrar
3. Vice Chancellor, NIMS University, Shobha Nagar, Jaipur
Raj.
4. Director, Medical And Health Department, Swasthya
Bhawan, Tilak Marg, Jaipur Raj.
5. Secretary, Rajasthan Subordinate And Ministerial Service
Selection Board, Rajasthan, Agriculture Management
Institute Campus, Durgapura, Jaipur
----Respondents
(23) S. B. Civil Writ Petition No. 2092/2017
1. Surjeet Singh Kudi S/o Shri Jagdish Prasad Kudi, 38,
Mohalla Jat, Barsinghpur Khandela, District Sikar
2. Chetan Singh Jatav S/o Shri Rameshwar Jatav, Chandan
Gaon, Post Mahaveer Ji, Tesil Hindauncity, District Karauli
Rajasthan
3. Gopal Lal Yadav S/o Shri Bhagwan Sahai Yadav, Village
Rundal, Tehsil Amber Via Moriza, Chomu, Jaipur Rajasthan
4. Richhpal Saini S/o Shri Santosh Kumar Saini, Village
Rundal, Via Moriza, Tehsil Amer, District Jaipur Rajasthan
5. Balram Buraniya S/o Shri Maliram Buraniya, Village
Chainpura, Post Dhingpur, Via Bai, Tehsil Dantaramgarh,
District Sikar, Rajasthan
----Petitioners
Versus
1. State Of Rajasthan Through The Principal Secretary,
Medical And Health Department, Government Secretariat,
Jaipur
2. The Director, Medical And Health Department, Swasthya
Bhawan, Tilak Marg, C-Scheme, Jaipur
3. The Rajasthan Subordinate And Ministerial Service
Selection Board Through Its Secretary, Having Its Office
At Durgapura, Jaipur
4. Rajasthan Para Medical Council, G-1, Kishan Bhawan, Lal
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Kothi, Jaipur
5. NIMS University Of Rajasthan, Shobha Nagar, Delhi
Highway, Jaipur -303121.
----Respondents
(24) S. B. Civil Writ Petition No. 2406/2017
Sanwar Mal Saini S/o Shri Phool Chand Saini, aged about 23
yers, resident of Village Amloda, Post Dhawali Via Samod Tehsil
Shahpura, District Jaipur, Rajasthan
----Petitioner
Versus
1. Secretary, Rajasthan Subordinate And Ministerial Service
Selection Board, State Agricultural Manage, Durgapura,
Jaipur.
2. Registrar, Rajasthan Para Medical Council, G-1, Kishan
Bhawan, Lal Kothi, Jaipur
3. Registrar, NIIMS University, Rajasthan, Shobha Nagar,
Jaipur Delhi Highway, Jaipur-303121.
4. Director (Adm.) Medical And Health Department Govt. Of
Rajasthan, Swasthya Bhawan, Tilak Marg, C-Scheme,
Jaipur
----Respondents
(25) S.B. Civil Writ Petition No. 2975/2017
Ashok Kumar Goyal S/o Sh. Ram Swaroop Goyal, aged about 32
years, Resident of Village & Post Baharawanda, Tehsil Khandar,
District Sawaimadhopur-322001 (Raj.).
----Petitioner
Versus
1. State Of Rajasthan Through Principal Secretary, Medical
And Health Department, Government Secretariat, Jaipur
2. Principal Secretary, Medical Education Department,
Government Of Rajasthan, Secretariat, Jaipur
3. Additional Director, Medical And Health Services,
Government Of Rajasthan, Swasthya Bhawan, Tilak Marg,
C-Scheme, Jaipur
4. Secretary, Rajasthan Subordinate And Ministerial Service
Selection Board, Rajasthan, Agriculture Management
Institute Campus, Durgapura, Jaipur
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5. Registrar, Rajasthan Para Medical Council, G-1, Kishan
Bhawan, Lal Kothi, Jaipur
6. Registrar, Sunrise University, Tehsil Ramgarh, District
Alwar (Rajasthan)
----Respondents
(26) S. B. Civil Writ Petition No. 3876/2017
Ravi Choudhary S/o Shri Brij Raj Singh Choudhary, aged about
25 yeras, R/o Acharya Dwivedi Nagar, Back To C.M.O. Office,
Raebareli U.P. Presently Residing At Pratap Nagar Near LIC Office,
Jaipur (Raj.)
----Petitioner
Versus
1. State Of Rajasthan Through Its Principal Secretary,
Department Of Health And Medical, Government Of,
Secretariat, Jaipur
2. Rajasthan Subordinate And Ministerial Service Selection
Board Jaipur Through Its Secretary
3. The Additional Director (Admn.) Directorate Of Medical
And Health Services, Tilak Marg, Swasthya Bhawan, Jaipur
4. The President, Rajasthan Para Medical Council, G-1,
Kishan Bhavan, Lal Kothi, Jaipur
----Respondents
(27) S. B. Civil Writ Petition No. 3942/2017
1. Ravi Saini S/o Shri Sita Ram Saini, age about 20 years
R/o Village Shyalodra, Tehsil Neem Ka Thana, District
Sikar.
2. Dola Ram S/o Shri Chatra Ram, age about 23 years, R/o
Nuwa, Tehsil Didwana, District Nagaur.
----Petitioners
Versus
1. State Of Rajasthan Through Secretary, Rajasthan
Subordinate And Ministerial Services Selection Boar,
Durgapura, Jaipur
2. Rajasthan Para Medical Council, G-1, Kishan Bhawan, Lal
Kothi, Jaipur Through Registrar
3. NIIMS University, Rajasthan, Shibha Nagar, Jaipur-Delhi
Highway, Jaipur 303121 Through Registrar
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4. Director (Adm.) Medical And Health Department Govt. Of
Rajasthan, Swasthya Bhawan, Tilak Marg, C-Scheme,
Jaipur
----Respondents
(28) S. B. Civil Writ Petition No. 4145/2017
1. Aishwarya Shringi S/o Shri Nagesh Shringi, aged about 27
years resident of 406/35, Chhawani Ramchandrapura,
Kota (Raj.)
2. Deependra Singh Hada S/o Shri Gajendra Singh Hada,
aged about 29 years, resident of 505, Radha Krishan
Mandir Ke Samne, Ramchandrapura, Kota (Raj.)
3. Zibran Khan S/o Shri Abdul Rahim Khan, aged about 32
years, resident of Mashaallah House, Opp. Central Bank,
Jhalawar Road, Khanpur, Jhalawar (Raj.)
----Petitioners
Versus
1. State Of Rajasthan Through The Principal Secretary,
Medical And Health Department, Government Secretariat,
Jaipur.
2. The Director, Medical And Health Department, Swasthya
Bhawan, Tilak Marg, C-Scheme, Jaipur.
3. The Rajasthan Subordinate And Ministerial Service
Selection Board Through Its Secretary, Having Its Office
At Durgapura, Jaipur.
4. Rajasthan Para Medical Council, G-1, Kishan Bhawan, Lal
Kothi, Jaipur. Through Registrar.
5. NIMS University Of Rajasthan, Shobha Nagar, Delhi
Highway, Jaipur -303121. Through Registrar.
----Respondents
(29) S. B. Civil Writ Petition No. 8648/2017
1. Devendra Singh S/o Shri Bhagwan Sahay, aged about 31
years, resident of Didawali, Tehsil Deeg, District Bharatpur
(Raj.)
2. Sundar Gurjar S/o Shri Jeet Ram Gurjar, aged about 28
years, Resident of Village Nagala Maheraniya, Tehsil Deeg,
District Bharatpur.
3. Arun Singh S/o Shri Bhagwan Sahai, aged about 30 yers,
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Resident Of Didawali, Tehsil Deeg, District Bharatpur Raj.
----Petitioners
Versus
1. State Of Rajasthan Through The Principal Secretary,
Medical And Health Department, Government Secretariat,
Jaipur.
2. The Director, Medical And Health Department, Swasthya
Bhawan, Tilak Marg, C-Scheme, Jaipur.
3. The Rajasthan Subordinate And Ministerial Service
Selection Board, Through Its Secretary, Having Its Office
At Durgapura, Jaipur.
4. Rajasthan Para Medical Council, G-1, Kisan Bhawan, Lal
Kothi, Jaipur
----Respondents
(30) S. B. Civil Writ Petition No. 8726/2017
1. Shaikh Sahid Ali S/o Shri Gafoor Mohammad, aged about
32 years, Resident Of H.No. 1-L-29, Sanjay Gandhi Nagar
Chuaraha, Vigyan Nagar, Kota (Raj.)
2. Arshad Kasim S/o Shri Abdul Kasim, aged about 30 years,
Resident Of H.No. 1-L-29, Sanjay Gandhi Nagar Chuaraha,
Vigyan Nagar, Kota (Raj.)
----Petitioners
Versus
1. State Of Rajasthan Through The Principal Secretary,
Medical And Health Department, Government Secretariat,
Jaipur
2. The Director, Medical And Health Department, Swasthya
Bhawan, Tilak Marg, C-Scheme, Jaipur
3. The Rajasthan Subordinate And Ministerial Service
Selection Board Through Its Secretary, Having Its Office
At Durgapura, Jaipur
4. Rajasthan Para Medical Council, G-1, Kishan Bhawan, Lal
Kothi, Jaipur Through Registrar
5. NIIMS University Of Rajasthan, Shobha Nagar, Delhi
Highway, Jaipur-303121. Through Registrar
----Respondents
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(31) S. B. Civil Writ Petition No. 8728/2017
Amit Kumar Mittal S/o Sh. Suresh Chand Mittal, aged about 30
years, R/o Behind Telephone Exchange, Bhagwati Nagar, Hindaun
City, Distt. Karauli.
----Petitioner
Versus
1. The State Of Rajasthan Through Principal Secretary,
Medical And Health Services, Govt. Secretariat, Jaipur
2. Director, Medical And Health Services, Govt. Of Rajasthan,
Jaipur
----Respondents
(32) S. B. Civil Writ Petition No. 10772/2017
Seema Chobisa D/o Jagdish Lal Chobisa, aged about 30 years,
R/o 4-Gha-32, Sector No. 4, Hiran Magari, Udaipur
----Petitioner
Versus
1. State Of Rajasthan Through Principal Secretary Medical
And Health Department, Govt. Of Rajasthan, Secretariat,
Jaipur.
2. Principal Secretary, Medical Education Department,
Government Of Rajasthan, Secretariat, Jaipur.
3. Additional Director, Medical And Health Services, Govt. Of
Rajasthan, Swasthya Bhawan, Tilak Marg, C-Scheme,
Jaipur.
4. Secretary, Rajasthan Sub-Ordinate And Ministerial Service
Selection Board, Rajasthan, Agriculture Management
Institute Campus, Durgapura, Jaipur.
5. Registrar, Rajasthan Para Medical Council, G-1, Kishan
Bhawan, Lal Kothi, Jaipur
6. Vice Chancellor, NIMS University, Shobha Nagar, Jaipur-
303001
----Respondents
(33) S. B. Civil Writ Petition No. 14316/2017
Raies Mohammad S/o Shri Rafik Mohammad, aged about 44
yeras (16.12.1972) Resident Of Islampura, Sunel, District
Jhalawar, Rajasthan.
----Petitioner
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Versus
1. State Of Rajasthan Through The Principal Secretary,
Medical And Health Department, Government Secretariat,
Jaipur.
2. The Director, Medical And Health Department, Swasthya
Bhawan, Tilak Marg, C-Scheme, Jaipur.
3. The Rajasthan Subordinate And Ministerial Service
Selection Board Through Its Secretary, Having Its Office
At Durgapura, Jaipur.
4. Rajasthan Para Medical Council, G-1, Kishan Bhawan, Lal
Kothi, Jaipur. Through Registrar.
5. Nims University Of Rajasthan, Shobha Nagar, Delhi
Highway, Jaipur -303121. Through Registrar.
----Respondents
(34) S. B. Civil Writ Petition No. 19106/2017
1. Kamal Kishore Kumawat S/o Shri Lal Chand Kumawat,
aged about 23 years, Resident of VPO Gudha Bairsal, Via.
Phulera, Tehsil Mozmabad, District Jaipur (Raj.)
2. Nanu Ram Choudhary S/o Shri Malu Ram Jakhar, aged
about 24 years, Resident Of Jakharo Ki Dhani, Deeppura,
Post Manda Bhim Singh, Via Jobner, Tehsil Phulera, District
Jaipur (Raj.)
3. Laxman Prasad S/o Shri Nagar Mal, aged about 25 years,
Resident Of Near Uco Bank, Borawad, Tehsil Makrana,
District Nagaur (Raj.)
4. Mukesh Kumar Kakraliya S/o Shri Shankar Lal Kakraliya,
aged about 24 years, Resident Of Village Bhojpura Khurd,
Via. Jobner, Tehsil Phulera, District Jaipur (Raj.)
5. Mahendra Singh S/o Shri Chothu Singh, aged about 28
years, Resident Of Bye Pass Road, Jhalra Talab, Ward No.
07, Makrana, Nagaur (Raj.)
6. Anil S/o Shri Ram Kumar, aged about 25 years Resident
Of Village Bharkujra, Via Barauli, Tehsil Baseri, District
Dholpur (Raj.)
----Petitioners
Versus
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1. State Of Rajasthan Through The Principal Secretary,
Medical And Health Department, Government Secretariat,
Jaipur.
2. The Director, Medical And Health Department, Swasthya
Bhawan, Tilak Marg, C-Scheme, Jaipur.
3. The Rajasthan Subordinate And Ministerial Service
Selection Board Through Its Secretary, Having Its Office
At Durgapura, Jaipur.
4. Rajasthan Para Medical Council, G-1, Kishan Bhawan, Lal
Kothi, Jaipur Through Its Registrar.
5. NIMS University Of Rajasthan, Shobha Nagar, Delhi
Highway, Jaipur -303121. Through Registrar.
----Respondents
(35) S. B. Civil Writ Petition No. 19225/2017
Rikhdev Son Of Shri Uday Singh, aged about 30 years, R/o
Village and Post Dehra, Tehsil Nadbai, District Bharatpur
Rajasthan.
----Petitioner
Versus
1. Rajasthan Subordinate And Ministerial Service Selection
Board, State Agriculture Management Institu, Durgapura
Jaipur Through Its Secretary.
2. Rajasthan Para Medical Council, G 1, Kishan Bhawan, Lal
Kothi, Jaipur Through Its Registrar.
3. NIMS University, Rajasthan, Shobha Nagar, Nh 8, Delhi
Jaipur Highway, Jaipur.
4. Director (Adm.) Medical And Health Department, Govt. Of
Rajasthan, Swasthya Bhawan, Tilak Marg, C-Scheme,
Jaipur.
----Respondents
(36) S. B. Civil Writ Petition No. 24131/2017
1. Mohammed Adil S/o Sh. Zahoor Mohammed, aged about
24 years, R/o House No. 2967, Regaron Ki Kothi,
Ghatgate, Jaipur-302003, Rajasthan.
2. Mohammed Imran S/o Sh. Islamuddin, aged about 26
years, R/o House No. 684, Amagarh, Shakti Colony, Ward
No. 49, Jaipur, Rajasthan.
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----Petitioners
Versus
1. State Of Rajasthan Through The Principal Secretary,
Medical And Health Department, Government Secretariat,
Jaipur.
2. The Director, Medical And Health Department, Swasthya
Bhawan, Tilak Marg, C-Scheme, Jaipur.
3. The Rajasthan Subordinate And Ministerial Service
Selection Board Through Its Secretary, Having Its Office
At Durgapura, Jaipur.
4. Rajasthan Para Medical Council, G-1, Kishan Bhawan, Lal
Kothi, Jaipur, Through Registrar
5. NIMS University Of Rajasthan, Shobha Nagar, Delhi
Highway, Jaipur -303121. Through Registrar
----Respondents
(37) S. B. Civil Writ Petition No. 3913/2018
Trilok Bhan Singh S/o Chandrabhan Singh Ritha, aged about 27
years, R/o Village Supawas Post Pala, Tehsil Kumher, District
Bharatpur, Rajasthan.
----Petitioner
Versus
1. State Of Rajasthan Through Director Adm. Medical And
Health Department, Govt. Of Rajasthan, Swasthya
Bhawan, Tilak Marg, C-Scheme, Jaipur, Rajasthan.
2. Rajasthan Subordinate And Ministerial Services Selection
Board, State Agricultural Management Institute Premises,
Durgapura, Jaipur, Rajasthan, Through Secretary.
3. NIMS University, Rajasthan, Shobha Nagar, Nh-8, Delhi
Jaipur Highway, Jaipur-303121 Through Registrar.
4. Rajasthan Para Medical Council, G-1, Kishan Bhawan, Lal
Kothi, Jaipur, Rajasthan Through Registrar.
----Respondents
(38) S. B. Civil Writ Petition No. 13069/2018
1. Bholaram Sharma Son Of Shri Bhagwan Sahay Sharma,
aged about 22 years, Resident Of Village Digariya,
Gadhbasai, District Alwar (Raj.)
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2. Jawari Lal Kumawat Son Of Shri Amar Chand Kumawat,
aged about 22 years, Resident Of Village Chianpura
Mohalla, Pisangan, Ajmer District Ajmer (Raj.)
3. Garvit Beriwal Son Of Shri Hari Kishan Beriwal, aged
about 23 years, Resident Of Panchwati Colony, Dr. Alka
Garg Ke Samne Wali Gali, Mandi Road, Baran (Raj.)
4. Balbir Singh Son Of Shri Sewaram, aged about 22 years,
Resident Of Village Khori, Tehsil Khandela, District Sikar
(Raj.)
5. Mukesh Kumar Gurjar Son Of Shri Budhram Gurjar, aged
about 22 years, Resident Of Dhani Khaniyhala Tan Dukan,
Tehsil Neem Ka Thana, District Sikar (Raj.)
6. Munesh Son Of Shri Ramavtar, aged about 23 years,
Resident Of Village Untoli, District Alwar (Raj.)
7. Devendra Choudhary Son Of Shri Baluram Gila, aged
about 20 years, Resident Of Gila Ki Dhani Borawad,
District Nagaur (Raj.)
8. Lokesh Son Of Shri Mularam, aged about 20 years,
Resident Of Ward No. 09, Raghunathpura, Rajliya, District
Nagaur (Raj.)
9. Renuka Jagga Daughter Of Shri Madan Lal Jagga, aged
about 22 years, Resident Of House No. 1357, Ward No.
01, Haribagh Colony, Panipat Hariyana, At Present
Resident Of House No. 153, Milap Nagar, Opposite
Jaipuriya Hospital Jaipur (Raj.)
----Petitioners
Versus
1. State Of Rajasthan Through Its Principal Secretary,
Department Of Medial And Health, Secretariat, Jaipur
(Raj.)
2. Para Medical Council, G-1, Kshan Bhawan, Lalkothi, Jaipur,
Through Its Registrar.
3. Vice Chancellor, NIMS University, Shobha Nagar, Jaipur
(Raj.)
4. Dy. Director, Medical And Health Department, Swasthya
Bhawan, Tilak Marg, Jaipur (Raj.)
5. Secretary, Rajasthan Subordinate And Ministerial Service
Selection Board, Rajasthan, Agriculture Ma, Durgapura,
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Jaipur.
----Respondents
(39) S. B. Civil Writ Petition No. 13131/2018
1. Ankush Saxena S/o Nirgun Narayan Saxena, aged about
24 years, R/o RAC Platoon Ke Samne, Jet Tally School Ke
Pass, Goshala Colony, Dholpur (Raj.)
2. Manish Kumar S/o Narendra Kumar, R/o RAC Platoon Ke
Samne, Jet Tally School Ke Pass, Goshala Colony, Dholpur
(Raj.)
3. Jagdish Prasad S/o Ramsingh, R/o Kushwah Colony
Maniya, District Dholpur
4. Alok Kumar S/o Keval Kishan, R/o 90-D, Sethiya Colony,
Gali No. 3, Goli Fectory Ke Pass, Ward No. 20,
Shriganganagar.
5. Abdul Wahib S/o Farukh Ahamad, R/o Telephone Exchange
Ke Pass, Nawan City, District Nagaur.
6. Rakesh Kumar S/o Mohan Lal, R/o 151, Dangiwalon Ki
Dhani, V/p Punana, Tehsil Aamer, District Jaipur.
----Petitioners
Versus
1. State Of Rajasthan Through The Principal Secretary
Department Of Medical And Health Services, Secretariat,
Jaipur.
2. Additional Director, Medical And Health Services, Swasthya
Bhawan, Tilak Bhawan, Jaipur.
3. Registrar, Rajasthan Para Medical Council, Plot No. 6,
Everest Colony, Near Apex Mall, Lal Kothi, Jaipur.
4. Registrar, NIMS University, Jaipur.
----Respondents
(40) S. B. Civil Writ Petition No. 13334/2018
Satya Narayan Saini S/o Shri Ram Phool Saini, Aged About 29
Years, Resident Of Godla Ki Dhani, Ward No. 1, Chaksu, District
Jaipur (Rajasthan)
----Petitioner
Versus
1. The State Of Rajasthan Through Principal Secretary,
Medical And Health Department, Secretrait, Jaipur
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2. Director, Medical And Health Services, Swasthya Bhawan,
Tilak Marg, C-Scheme, Jaipur
3. NIMS University, Delhi Road, Jaipur Through Its Chancellor
----Respondents
(41) S. B. Civil Writ Petition No. 13466/2018
Ajay Kumar S/o Bharmbir Singh, Aged About 23 Years, Resident
Of Chandwaji, Teh Amer, District Jaipur (Raj.)
----Petitioner
Versus
1. State Of Rajasthan Through Its Principal Secretary,
Department Of Medical And Health, Secretariat, Jaipur
(Raj.)
2. Para Medical Council, G-1, Kshan Bhawan, Lalkothi, Jaipur,
Through Its Registrar
3. Vice Chancellor, NIMS University, Shobha Nagar, Jaipur
(Raj.)
4. Dy. Director, Medical And Health Department, Swasthya
Bhawan, Tilak Marg, Jaipur (Raj.)
5. Secretary, Rajasthan Subordinate And Ministerial Service
Selection Board, Rajasthan, Agriculture Management
Institute Campus, Durgapura, Jaipur
----Respondents
(42) S. B. Civil Writ Petition No. 13872/2018
1. Rakesh Kumar Serawat S/o Shri Madan Lal Serawat, Aged
About 24 Years, Resident Of 217, Bakali Ki Dhani,
Bhopawas, Tehsil Chomu, District Jaipur (Raj.)
2. Rakesh Kumar Jat S/o Shri Laxman Jat, Aged About 25
Years, Resident Of Dhani Jairi Wali, Village Bhopawas,
Tehsil Chomu, Via. Udaipuria, District Jaipur (Raj.)
3. Deepak Serawat S/o Shri Maliram Serawat, Aged About 21
Years, Resident Of Dhani Musani, Village Hadota, Tehsil
Chomu, District Jaipur (Raj.)
----Petitioners
Versus
1. State Of Rajasthan Through The Principal Secretary,
Medical And Health Department, Government Secretariat,
Jaipur.
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2. The Director, Medical And Health Department, Swasthya
Bhawan, Tilak Marg, C-Scheme, Jaipur.
3. The Addl. Director (Admn.), Medical And Health Services,
Swasthya Bhawan, Tilak Marg, C-Scheme, Jaipur
4. Rajasthan Para Medical Council, G-1, Kishan Bhawan, Lal
Kothi, Jaipur.
5. NIMS University of Rajasthan, Shobha Nagar, Delhi
Highway, Jaipur-303121
----Respondents
(43) S. B. Civil Writ Petition No. 15944/2018
Charu Aggarwal D/o Shri B.b. Aggarwal, Aged About 23 Years,
R/o C-149, Ranjeet Nagar, Bharatpur, Presently Residing At Flat
No. 701, Balaji Tower, Behind Of E.h.c.c. Hospital, Near Jawahar
Circle, Jaipur
----Petitioner
Versus
1. Additional Director (Adm.), Medical And Health
Department Govt. Of Rajasthan Swasthya Bhawan, Tilak
Marg, C-Scheme, Jaipur
2. Registrar, Rajasthan Para Medical Council, G-1, Kishan
Bhawan, Lal Kothi, Jaipur
3. Registrar, NIIMS University, Rajasthan, Shobha Nagar,
Jaipur Delhi Highway, Jaipur
4. State Of Rajasthan through Secretary, Rajasthan Medical
And Health Department, Secretariat, Jaipur
----Respondents
(44) S. B. Civil Writ Petition No. 11751/2019
Sunil Kumar Sharma S/o Shri Mohan Lal Sharma, Aged About 22
Years, R/o Post Radhakishanpura, Via Village Jahota, Tehsil Amer,
District Jaipur.
----Petitioner
Versus
1. Rajasthan Para-Medical Council Jaipur, Through Its
Registrar, Rajasthan Para-Medical Council Jaipur, G-1A,
Kisan Bhawan Lal Kothi, Jaipur
2. National Institute Of Medical Sciences University, Through
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Its Registrar, National Institute Of Medical Sciences
University, Shobha Nagar, Jaipur, Rajasthan
3. Principal, NIMS College Of Para Medical Technology, NIMS
University, Shobha Nagar, Delhi Highway, Jaipur
----Respondents
For Petitioners : Mr. Raghunandan Sharma Advocate
with Mr. Abhinav Shrivastava
Advocate, Ms. Kritika Rajawat
Advocate and Mr. Ayush Bishnoi
Advocate.
Mr. Vijay Pathak Advocate with Mr.
Ganesh Dutt Gautam Advocate.
Mr. Ravi Saini Advocate with Mr.
Manish Chaudhary Advocate.
Mr. Gaurav Sharma on behalf of Mr.
V.K. Sharma Advocate.
Mr. Laxmikant Malpura Advocate.
For Respondents : Mr. Sandeep Maheshwari Advocate
(RSSB).
Ms. Pooja Sharma Advocate, Mr.
Rohan Gupta Advocate and Mr. Manik
Kaswan Advocate on behalf of Mr.
Manoj Sharma Additional Advocate
General.
HON'BLE MR. JUSTICE ANAND SHARMA
Judgment
08/09/2025
1. These writ petitions, involving identical questions of law
and arising out of common facts, are being decided by this
common judgment. The controversy pertains to the eligibility of
the petitioners, who had obtained diploma/degree in Medical
Laboratory Technology from NIMS University, Jaipur or from any
other University established under State Act, for appointment on
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the posts of Lab Technician/Assistant Radiographer pursuant to
advertisement dated 10.10.2016.
2. For the sake of convenience, facts and pleadings of S.B.
Civil Writ petition no. 17418/2016 (Pinki Yadav & Others vs. State
of Rajasthan & Others) are being taken into consideration in order
to adjudicate the controversy involved in the instant case.
3. Respondent no. 1, Rajasthan Subordinate and
Ministerial Services Selection Board (RSMSSB) issued an
advertisement dated 10.10.2016 for 1394 posts of Lab Technician,
besides Assistant Radiographer and other posts. The prescribed
eligibility required in the advertisement was that the candidate
should possess (i) Senior Secondary with Biology/Mathematics, (ii)
Diploma in Medical Lab Technician from an institute recognised by
the State Government/Central Government/RPMC, and (iii)
registration with the Rajasthan Para Medical Council before the
last date of application.
4. The petitioners, after acquiring the Diploma in Medical
Laboratory Technology from NIMS University, applied for
registration with the Rajasthan Para Medical Council (RPMC) in
2016 along with prescribed fees. Their applications for
registration, however, were not processed on the ground that the
course from NIMS University was not recognised. Consequently,
they could not fill the online forms pursuant to advertisement
dated 10.10.2016, though this Court, by interim orders,
provisionally permitted them to participate in the process.
5. The stand of the RPMC (Respondent no. 2) in its reply
is that under Regulation 42 of the Rajasthan Para Medical Council
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Regulations, registration could only be granted to candidates who
obtained qualifications from institutions recognised by the
Government or by RPMC. Since NIMS University was allegedly not
recognized to run Diploma in Paramedical courses, the petitioners
were not entitled to registration. Reliance was placed on earlier
decisions of this Court in Lohade Ram Meena v/s State of
Rajasthan & others (S.B. Civil Writ Petition No. 226/2009 &
other connected matters, decided on 30.03.2012) as well as
on other similar judgments holding that degrees/diplomas of such
nature could not be treated as valid for registration.
6. The State Government, while adopting the same stand,
further contended that the petitioners had an alternative remedy
of appeal under Section 25 of the Rajasthan Para Medical Council
Act, 2008, and therefore the writ petitions were not maintainable.
7. On the other hand, learned counsel for the petitioners
relied upon the subsequent legal developments. They pointed out that this Court in NIMS University v. Rajasthan Para Medical Council (S.B. Civil Writ Petition No. 364/2017 decided on 03.05.2019) categorically held that once a University is established under a State Act and empowered by UGC to confer degrees, no further approval of the State Government is required to run new courses. This Court also directed registration of candidates possessing degrees/diplomas from NIMS University.
8. Learned Counsel for the petitioners also highlighted that the matter further travelled in a batch of cases culminating in judgment dated 06.05.2024 rendered by a Division Bench of this Court in Rajasthan Para Medical Council v. Tara Chand (Uploaded on 18/09/2025 at 03:24:30 PM) (Downloaded on 20/09/2025 at 12:51:30 AM) [2025:RJ-JP:37500] (29 of 34) [CW-17418/2016] Sharma & Others. (D.B. Civil Special Appeal (Writ) No. 66/2021 & other connected appeals), wherein the Division Bench conclusively held that diplomas/degrees in Lab Technician course conferred by NIMS University and other similarly placed Universities are valid qualifications and that the RPMC was bound to grant registration. Para 21 and 22 of the above judgment are relevant and quotted as under:
"21. We are of the considered view that there is no mention that the Universities which were established did not follow any rules and regulations or norms issued by the regulating body. Since, the diploma/degree of Lab Technician course was mentioned in Schedule II, the appellant-RPMC was bound to register the persons, who had applied for registration under Regulation 42 of Rules.
22. Learned Single Judge has rightly directed the appellants to register all the candidates who possess diploma and have done regular courses from NIMS University and other Universities. However, the direction with regard to 'other Universities' within the State of Rajasthan was not called for because Issue No. 'E' was pertaining to the Universities mentioned in Para 9 viz. NIMS University, Singhania University, JRN Vidyapeeth (Deemed) University, Jaipur National University, Mahatma Gandhi University of Medical Sciences and Technology, Mahatma Jyoti Rao Phoole University, SMS Medical and Madhav University."
9. The Division Bench also observed that there was nothing on record to demonstrate that the Universities concerned did not follow the rules and regulations prescribed by the regulating bodies. It was, therefore, directed that all such candidates must be registered under Regulation 42 of the RPMC Regulations. The said judgment has attained finality as the challenge before the Hon'ble Supreme Court was dismissed.
10. In light of the authoritative pronouncement of the Division Bench in the case of RPMC vs Tara Chand (supra.), the controversy raised herein is no longer res integra. All the petitioners stand registered with the RPMC during the pendency of the present writ petitions, pursuant to the aforesaid judgment.
(Uploaded on 18/09/2025 at 03:24:30 PM) (Downloaded on 20/09/2025 at 12:51:30 AM) [2025:RJ-JP:37500] (30 of 34) [CW-17418/2016] Their participation in the recruitment process was protected by interim orders of this Court. Once their registration is validly granted, the embargo created by the advertisement stands removed and their candidature cannot be denied consideration.
11. The argument of alternative remedy is of no avail in view of the fact that the petitioners were provisionally allowed by this Court to participate and during pendency, the very foundation for denial of registration has been negated by the Division Bench judgment. Similarly, the reliance placed by the respondents on earlier coordinate Bench decisions is misplaced, as those stand impliedly overruled by the Division Bench in RPMC vs Tara Chand (supra).
12. It deserves to be emphasised that having obtained diplomas from a duly established University under a State Act, the petitioners were under a legitimate expectation that their qualifications would be recognised by statutory bodies of the State. The denial of registration by the Rajasthan Para Medical Council, despite timely applications and payment of prescribed fees, effectively deprived them of the opportunity to compete on equal footing with other candidates.
13. This Court cannot remain oblivious of the fact that such denial was not on account of any default or deficiency on the part of the petitioners. The impediment arose entirely from the arbitrary stance of the respondents, who, contrary to law and in defiance of settled principles, refused to recognise qualifications conferred by Statutory University. The result was that the petitioners, though fully qualified, were compelled to approach this (Uploaded on 18/09/2025 at 03:24:30 PM) (Downloaded on 20/09/2025 at 12:51:30 AM) [2025:RJ-JP:37500] (31 of 34) [CW-17418/2016] Court and undergo prolonged litigation merely to secure a right which was already vested in them under law.
14. The resultant injustice is twofold; firstly, the petitioners lost valuable years in their professional career due to adamance of the respondents; and secondly, they were subjected to avoidable mental, social, and financial hardship despite possessing lawful qualifications. When similarly situated candidates, possessing equivalent diplomas from other institutions, were permitted to participate, the petitioners were singled out and excluded without any rational basis. Such action is manifestly arbitrary and cannot withstand judicial scrutiny.
15. It is also pertinent to note that denial of registration had a cascading effect. It not only frustrated the petitioners' right to be considered for appointment but also undermined the sanctity of a merit-based selection process. The prolonged deprivation of opportunity has irreparably prejudiced the petitioners, some of them may have suffered a lot during the pendency of these petitions. Such consequences are wholly unjust and attributable exclusively to the arbitrary conduct of the authorities. The respondents, being statutory authorities, were duty-bound to act fairly, reasonably, and in accordance with law. Their failure to discharge this obligation not only violated legitimate rights of the petitioners, but has also eroded the faith of the petitioners in the system.
16. In the considered opinion of this Court, the petitioners have suffered grave injustice which can be remedied only by granting substantive relief to undo the prejudice already caused as (Uploaded on 18/09/2025 at 03:24:30 PM) (Downloaded on 20/09/2025 at 12:51:30 AM) [2025:RJ-JP:37500] (32 of 34) [CW-17418/2016] well as to effectively grant benefits of the judgment by the Division Bench in RPMC vs Tara Chand (supra.).
17. In the case of Narendra Singh vs State of Haryana & Others, (2022) 3 SCC 286, the Hon'ble Supreme Court has observed as under:
"19. Whatever was the lapse and/or the delay was, it was on the part of the employer of the appellant, who did not issue the NOC though applied on 22-3-2016 and which was issued only on 6-6-2018 and that too after the intervention of the High Court. Even the learned Single Judge also noted that there was a delay and/or lapse on the part of the District Elementary Education Officer, and therefore, even the learned Single Judge also imposed the costs of Rs 50,000 on the employer of the appellant.
20. Once it is found that there was no lapse and/or delay on the part of the appellant and/or there was no fault of the appellant in not producing the NOC at the relevant time and when it was produced immediately on receipt of the same and that too before the appointments were made and when it is found that the last candidate, who is appointed i.e. Respondent 4 herein is having less marks than the appellant and thus the appellant is a more meritorious candidate than the last candidate appointed i.e. Respondent 4, to deny him the appointment is not justifiable at all. He cannot be punished for no fault of him. Both, the learned Single Judge Narender Singh v. State of Haryana, 2019 SCC OnLine P&H 3621 as well as the Division Bench Narender Singh v. State of Haryana, 2021 SCC OnLine P&H 3059 of the High Court have committed grave error in not exercising the jurisdiction vested in it and in not directing the respondents to appoint the appellant though he is found to be more meritorious candidate than the last candidate appointed i.e. Respondent
4."
18. Aforesaid judgment in the case of Narendra Singh (supra) was further followed by the Hon'ble Supreme Court in the case of Laxmi Saroj & Others vs State of Uttar Pradesh & Others, (2022) 17 SCC 477 and it was held in the following manner:
"13. The issue involved is directly covered by the decision of this Court in Narender Singh v. State of Haryana [Narender Singh v. State of Haryana, (2022) 3 SCC 286 : (2022) 1 SCC (L&S) 537. In the said decision, it is observed and held by this Court that once it was found that there was no lapse/delay on the part of the applicant and/or there was no fault of the appellant/applicant in not producing the NOC at the relevant time, he cannot be punished for the same."
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19. Thus, it is held that the action of the RPMC in denying registration was arbitrary and without authority of law. Consequently, the respondents no. 2 & 3 cannot deny consideration of their candidature for appointments to the petitioners only on account of non-registration before the last date of application, since the delay was wholly attributable to the unlawful refusal by RPMC. The petitioners possess the requisite qualification and are duly registered now with RPMC. They are, therefore, entitled to appointment in accordance with other eligibility criteria and their merit position in the selection process initiated under advertisement dated 10.10.2016. This judgment shall be applicable in respect of all the petitioners, who have acquired the requisite qualification from the Universities mentioned in para 22 of the judgment of Division Bench of this Court in the case of RPMC vs Tara Chand (supra.).
20. Accordingly, these writ petitions succeed and are allowed in the following terms:
(i) It is declared that the Rajasthan Para Medical Council had no authority to deny registration to the petitioners and the denial was arbitrary and illegal.
(ii) The respondents are directed to consider the candidature of the petitioners for appointment on the posts of Lab Technician/Assistant Radiographer pursuant to advertisement dated 10.10.2016, provided they are otherwise eligible and have secured suitable place in merit, while doing so no objection shall be raised on the ground that their registration with RPMC was not granted prior to last date of submission of application form.
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(iii) It is, however, clarified that the above direction shall apply only to those petitioners, who had duly submitted their application for registration with RPMC prior to last date prescribed for submitting application form under the advertisement dated 10.10.2016.
(iv) Petitioners shall be accorded appointment in accordance with their merit position in the selection process. Upon appointment of the eligible and entitled petitioners, they shall be granted notional seniority and notional pay fixation from the date persons lower in merit to them were appointed. However, they shall not be entitled to claim back wages or arrears of salary for the period prior to their actual joining. Necessary compliance shall be made accordingly by the Respondents within a period of two months from the date of receipt of a certified copy of this order.
21. All pending applications stand disposed of.
22. A copy of this judgment shall be kept in all the above connected writ petitions.
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