Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 56] [Entire Act] State of Tamilnadu - Subsection Section 56(2) in Manonmaniam Sundaranar University Act, 1990 (2)The first Vice Chancellor shall, in constitution with the Government, make such rules as may be necessary for the functioning of the University.
