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[Cites 0, Cited by 0] [Section 4] [Entire Act]

Union of India - Subsection

Section 4(i) in Indian Nursing Council (Nurses Registration & Tracking System) Regulations, 2019

(i)All Registered Nurses would ensure that their names are duly captured in the nearest available agency (health/nursing educational institutions/establishments) set up by the Council or the concerned SNRC as the case may be as per the NRTS plan by SNRC.